Saurabh Agarwal vs Smt Shalu Agarwal ...
2023 Latest Caselaw 4712 Raj/2

                                   [2023:RJ-JP:21577]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               5082/2015

                                   Saurabh Agarwal Son of Shri Lalit Narayan Agarwal,
                                   R/o - Opp. Managalpura Girls School, Jhalawar
                                   (Rajasthan)
                                                                                            ----Petitioner
                                                                   Versus
                                   Smt. Shalu Agarwal W/o Saurabh Agarwal, D/o Shri
                                   Govind      Prasad       Banuwat,          Resident        of   484/4,
                                   Vashishta Marg, Rajapark, Jaipur.
                                                                                        ----Respondent

For Petitioner(s) : Mr. Manoj Goyal, Adv., for Mr. Om Prakash Gupta, Adv. For : Mr. Saroj Choudhary, Adv., for Respondent(s) complainant(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

11/09/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /1481

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