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Pooja Yadav D/O Shri Rajbir W/O ... vs State Of Rajasthan ...
2023 Latest Caselaw 4711 Raj/2

Citation : 2023 Latest Caselaw 4711 Raj/2
Judgement Date : 11 September, 2023

Rajasthan High Court
Pooja Yadav D/O Shri Rajbir W/O ... vs State Of Rajasthan ... on 11 September, 2023
Bench: Ganesh Ram Meena
[2023:RJ-JP:21661]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 12755/2019

Pooja Yadav D/o Shri Rajbir W/o Shri Pawan Kumar Yadav, Aged
About 27 Years, Resident Of Village Koharana, Tehsil Behror,
District Alwar, Rajasthan.
                                                                        ----Petitioner
                                     Versus
1.       State Of Rajasthan, Through Secretary, Department Of
         Personnel, Secretariat, Jaipur.
2.       Principal Secretary, Social Justice And Empowerment
         Department, State Of Rajasthan, Secretariat, Jaipur.
         Rajasthan.
3.       District Collector Alwar, District Alwar Rajasthan.
4.       S.d.o. Behror, District Alwar Rajasthan.
5.       Tehsildar Behror, District Alwar Rajasthan.
6.       District Collector Mahendergarh, District Mahendergarh,
         Harayana
7.       Tehsildar    Nangal       Choudhary,          District        Mahendergarh,
         Harayana
                                                                  ----Respondents

For Petitioner(s) : Mr. Vijay Singh Yadav For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/09/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

[2023:RJ-JP:21661] (2 of 2) [CW-12755/2019]

Since the main petition has been dismissed as withdrawn,

the stay application and all other pending application/s, if any,

also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /53

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