Ramkishan Yadav Son Of Shri ... vs Shri Subodh Agarwal Atirikt ...
2023 Latest Caselaw 4703 Raj/2

                                   [2023:RJ-JP:21878]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 426/2023
                                                                             In
                                                              Appeal No.6259/2022

                                    Ramkishan Yadav Son Of Shri Ramavtar Yadav, R/o Behror
                                    District Alwar Presently Posted Adhishashi Abhiyanta, Karayalaya
                                    Adhishashi Abhiyanta , Nagar Khand Jhunjhunu.
                                                                                                         ----Petitioner
                                                                         Versus
                                    1.         Shri Subodh Agarwal Atirikt Mukhya Sachiv, Jan Swasthya
                                               Abhiyantriki Vibhag, Rajasthan Jaipur.
                                    2.         Shriman Gopal Singh Shashan Up Sachiv, Jan Swasthya
                                               Abhiyantriki Vibhag, Jaipur.
                                    3.         Mukhya Abhiyanta , Jan Swasthaya Abhiyantriki Vibhag,
                                               Jaipur.
                                    4.         Rohitashav Kumar, Adhishashi Abhiyanta, Karyalaya
                                               Adhishashi Abhiyanta Awam Takniki Sahayak, Pariyojna
                                               Varatt, Jhunjhunu.
                                                                                                      ----Respondents

For Petitioner(s) : Ms. Sara Parveen for Mr. Tanveer Ahamad For Respondent(s) : Mr. Anil Mehta, AAG with Ms. Archana

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

11/09/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/43

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