Deen Mohammad vs Noordin And Ors ...
2023 Latest Caselaw 4702 Raj/2

                                   [2023:RJ-JP:21933]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                S.B. Civil Restoration Application No. 403/2012

                                                                                In

                                              S.B. Civil Misc. Restoration Application No.740/2009

                                                                                In

                                                        S.B. Civil Second Appeal No.402/2000

                                   Deen Mohammad S/o Shri Fateh Mohammad R/o Vayaparion,
                                   Sikar
                                                                                                           ----Appellant
                                                                            Versus
                                   1.         Noordin S/o Shri Ali Mohammad R/o Indira Priyadarshani
                                              Hospital, Fatehpur Road, Sikar
                                   2.         Ratan Lal Jain S/o Shri Phool Chand
                                   3.         Shikhar Chand Modi S/o Shri Phool Chand
                                   4.         Padam Chand Modi S/o Shri Phool Chand
                                   5.         Pawan Kumar Modi S/o Shri Phool Chand
                                              All are R/o Ward No.3, Old Station Road, Sikar
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Ran Singh For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

11/09/2023

Learned counsel for the applicant wants to withdraw this

restoration application.

The restoration application is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/68

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