Ram Chandra vs Nathu Lal And Others ...
2023 Latest Caselaw 4690 Raj/2

                                   [2023:RJ-JP:21931]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                      S.B. Civil Second Appeal No. 267/2012

                                   Ram Chandra son of Shri Kana Ram, aged about 37 years, R/o
                                   Ward No.16, Srimadhopur, District Sikar (Raj.)
                                                                                            ----Defendant/Appellant
                                                                          Versus
                                   1.Nathu      Lal     son    of     Shri     Ramanand,           R/o   ward   no.16,
                                   Srimadhopur, District Sikar (Raj.)
                                                                                             ----Plaintiff/Respondent

2.Sattu alias Satya Narain son of Shri Kana Ram.

3.Rattu son of Shri Kana Ram,

4.Raju son of Shri Kana Ram,

5.Kishan lal son of Shri Ganpat Ram All are R/o ward no.16, Srimadhopur, District Sikar (at present residing at Bhatta Goruman, Tehsil Baba Bakala, Via Chimabatha, District Amritsar (Punjab)

----Defendants/Proforma Respondents

For Appellant(s) : Mr. Ajay Gupta For Respondent(s) : Mr. S.R. Saini

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

11/09/2023

As per the office report, no step has been taken to bring on

record the legal representatives of deceased respondent no.1, the

sole contesting respondent, despite opportunity granted by this

Court vide order dated 06.03.2019.

In view thereof, this civil second appeal stands abated.

(MAHENDAR KUMAR GOYAL),J

Sudha/67

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