Rajjan And Ors vs Rupi And Anr (2023:Rj-Jp:21978)
2023 Latest Caselaw 4689 Raj/2

                                   [2023:RJ-JP:21978]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 28/2018

                                    1.      Rajjan S/o Shankar Singh
                                    2.      Chandan S/o Shankar Singh
                                            Both are R/o Village Bhatawali, Tehsil Kumher, District
                                            Bharatpur
                                    3.      Banne Singh S/o Bhanwar Singh
                                    4.      Pappu Alias Jagdish S/o Bhanwar Singh
                                            Bothe are R/o Village Bhatawali, Tehsil Kumher, District
                                            Bharatpur
                                    5.      Vijendra S/o Bhanwar Singh R/o Village Bhatawali, Tehsil
                                            Kumher, District Bharatpur
                                                                                                    ----Appellants
                                                                       Versus
                                    1.      Rupi S/o Balkishan aged about 65 years,
                                    2.      Vijay Singh S/o Pegga,
                                            Bothe are R/o Village Bhatawali, Tehsil Kumher, District
                                            Bharatpur
                                                                                       ----Respondents/Plaintiffs

For Appellant(s) : Mr. Ashwani Gupta for Mr. G.D. Bansal For Respondent(s) : Mr. Nikhlesh Katara

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

11/09/2023

For the reasons stated in the application (2/2022) filed by

the applicants/appellants seeking leave of the Court to withdraw

this civil second appeal, the same is allowed.

The civil second appeal is dismissed as withdrawn. Pending

applications also stand disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/136

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