Prem Devi vs State Of Raj And Ors ...
2023 Latest Caselaw 4686 Raj/2

                                   [2023:RJ-JP:21858]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 6768/2018

                                   Prem Devi Widow Of Dulichand, aged 62 years, R/o Village
                                   Rabdka, Tehsil Tijara District Alwar Rajasthan.
                                                                                                              ----Petitioner
                                                                            Versus
                                   1.       State       Of     Rajasthan          Through         Principal      Secretary,
                                            Department Of Revenue, Government Of Rajasthan, Govt.
                                            Secretariat, Jaipur.
                                   2.       The District Collector, Alwar, District Alwar.
                                   3.       Sub Divisional Officer, Tijara District Alwar.
                                   4.       Sarpanch Gram Panchayat, Maheshar, Tehsil Tijara District
                                            Alwar.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Jainendra Kumar Jain For Respondent(s) : Mr. Rahul Tiwari

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/09/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /117

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