Suresh Chand Sharma S/O Sh. ... vs Khadi And Village Industries ...
2023 Latest Caselaw 4651 Raj/2

[2023:RJ-JP:21248]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 6496/2018

Suresh Chand Sharma S/o Sh.Chiranji Lal Sharma,aged about
67    years,    R/o   Gram       Sewa       Mandal,       Basant      Gurj,   Karauli
Rajasthan.
Member Secretary of Gram S?ewa Mandal, Karauli, Rajasthan.
                                                                      ----Petitioners
                                      Versus
1.       Khadi & Village Industricts Commission, 3, Irla Road, Ville
         Parle, Mumbai, through Secretary.
2.       Deputy       Director,       Khadi         And       Village     Industries
         Commission,        State      Office      Jhalana         Doongri,   Jaipur,
         Rajasthan.
3.       Gram Sewa Mandal Karauli, Basant Gurj, Karauli Through
         Its Chairman.
4.       Harendra Kumar Kohali S/o Sh. Prabhu Lal, Aged About
         47 Years, R/o Mahukalan, Gangapur City, Sawaimadhopur.
                                                                    ----Respondents

For Petitioner(s) : Mr. Rajesh Chaturvedi for Mr. Manoj Kumar Bhardwaj For Respondent(s) : Mr. Azad Ahmad Mr. T.S. Choudhary Smt. Prakash Yadav

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/09/2023

Counsel appearing for the petitioner submits that the present

writ petition has become infructuous.

In view of the statements made by counsel appearing for the

petitioner, the present writ petition is dismissed as having become

infructuous.

[2023:RJ-JP:21248] (2 of 2) [CW-6496/2018]

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /254

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