Naresh Kumar Sharma S/O Shri Santu ... vs Avinesh Sharma S/O Shri Santu Lal ...
2023 Latest Caselaw 4649 Raj/2

                                   [2023:RJ-JP:21265]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 12692/2019

                                   Naresh Kumar Sharma S/o Shri Santu Lal, Aged About 53 Years,
                                   R/o Plot No. C-113, Ground Floor, Bajaj Nagar, Jaipur.
                                                                                                             ----Petitioner
                                                                              Versus
                                   Avinesh Sharma S/o Shri Santu Lal Sharma, Aged About 51
                                   Years, R/o Plot No. C-113, First Floor, Bajaj Nagar, Jaipur.
                                                                                                           ----Respondent

For Petitioner(s) : Mr. J.K.Moolchandani For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/09/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /49

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