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Madhusudan Engineering Company vs Shri Nipun Garg And Ors ...
2023 Latest Caselaw 4632 Raj/2

Citation : 2023 Latest Caselaw 4632 Raj/2
Judgement Date : 6 September, 2023

Rajasthan High Court
Madhusudan Engineering Company vs Shri Nipun Garg And Ors ... on 6 September, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:21293]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 646/2014

                                                                              In

                                                        S.B. Civil Writ Petition No.4679/2012

                                   Madhusudan Engineering Company, Partnership Firm Through
                                   Partner Ramdayal Malav S/o. Shri Ram Chand, aged about 42
                                   years, R/o Village Badgaon, District Kota Raj
                                                                                                        ----Petitioner
                                                                           Versus
                                   1.         Shri Nipun Garg Whole Time Director Sharda Solvent Ltd.
                                              Sadar Bazar, Kachari Road, Shivpuri, M.P.-473551
                                   2.         Shri Nipun Garg, Whole Time Director, Sharda Solvent
                                              Ltd. Village Mundla, Sultanpur, Road, Tehsil Deegod,
                                              District Kota Raj
                                   3.         Shri Tikesh Kumar Garh, Managing, Director, Sharda
                                              Solvent Ltd. Sadar Bazar, Kachari Road, Shivpuri, MP
                                              -473551
                                   4.         Shri Tikesh Kumar Garg, Managing Director, Sharda
                                              Solvent Ltd. Village Mundla, Sultanpur Road, Tehs, District
                                              Kotaraj
                                                                                      ----Contemnors-Respondents

For Petitioner(s) : Mr. Shailesh Prakash Sharma For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 06/09/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/94

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