Jitendra Kumar S/O Hanuman Prasad ... vs Uttam Singh Shekhawat ...
2023 Latest Caselaw 4627 Raj/2

                                   [2023:RJ-JP:21398]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 8/2021

                                                                               In

                                                        S.B. Civil Writ Petition No.9417/2020

                                    Jitendra Kumar S/o Hanuman Prasad Vaishnav, Aged About 24
                                    Years, R/o Vpo Peepalwara, Tehsil Bonli, District Sawaimadhopur,
                                    Rajasthan
                                                                                                           ----Petitioner
                                                                           Versus
                                    1.      Uttam Singh Shekhawat, Registrar, Rajasthan Paramedical
                                            Council G-1, Kisan Bhawan, Lal Kothi, Jaipur- 302016
                                    2.      Dr. Babu Lal Jatawat, Chairman, Rajasthan Staff Selection
                                            Board,       State       Institute      Of    Agriculture      Management
                                            Premises, Durgapura, Jaipur- 302018, Rajasthan.
                                    3.      Rajasthan Paramedical Council, Through Its Registrar, G-
                                            1, Kisan Bhawan, Lal Kothi, Jaipur - 302016
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Gopesh Kumar for Mr. Ram Pratap Saini For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

06/09/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/318

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