Rajasthan High Court
Pratap Nagar Niwasi Hitkari ... vs Rambax S/O Baluram ... on 6 September, 2023
Bench: Ganesh Ram Meena
[2023:RJ-JP:21246]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 4540/2019
Pratap Nagar Niwasi Hitkari Samiti, Registered Office G-13, Manu
Marg, Housing Board, Pratap Nagar, Alwar Through Vice
President Sugan Chand
----Petitioner
Versus
1. Rambax S/o Baluram, R/o Sahaji Ka Kuwa, Manumarg
Housing Board, Alwar
2. Bhagwati Prasad Saini S/o Baluram Saini, (Deceased)
3. Prabhdayal S/o Late Bhagwati Prasad, Aged About 60
Years, R/o Shaji Ka Kuwa, Manu Marg, Housing Board
,near House No.2 Kha 36, Alwar
4. Lalit Prasad S/o Late Bhagwati Prasad, Aged About 48
Years, R/o Shaji Ka Kuwa, Manu Marg, Housing Board
,near House No.2 Kha 36, Alwar
5. Dharamchand S/o Late Bhagwati Prasad, R/o Shaji Ka
Kuwa, Manu Marg, Housing Board ,near House No.2 Kha
36, Alwar
6. Kasturi W/o Late Bhagwati Prasad, R/o Shaji Ka Kuwa,
Manu Marg, Housing Board ,near House No.2 Kha 36,
Alwar
7. Devi D/o Late Bhagwati Prasad, R/o Shaji Ka Kuwa, Manu
Marg, Housing Board ,near House No.2 Kha 36, Alwar
8. Manni D/o Late Bhagwati Prasad, R/o Shaji Ka Kuwa,
Manu Marg, Housing Board ,near House No.2 Kha 36,
Alwar
9. Kamla D/o Late Bhagwati Prasad, R/o Shaji Ka Kuwa,
Manu Marg, Housing Board ,near House No.2 Kha 36,
Alwar
10. Gayatri D/o Late Bhagwati Prasad, R/o Shaji Ka Kuwa,
Manu Marg, Housing Board ,near House No.2 Kha 36,
Alwar
11. Santosh D/o Late Bhagwati Prasad, R/o Shaji Ka Kuwa,
Manu Marg, Housing Board ,near House No.2 Kha 36,
Alwar
12. Magaylal Saini, (Deceased)
13. Babulal S/o Late Magaya Lal Saini, Residing At Near
Jyotiraw Phoolay Circle, Manu Marg, Alwar.
14. Kishori Lal S/o Late Magaylal Saini, Residing At Near
Jyotiraw Phoolay Circle, Manu Marg, Alwar.
15. Gulabchan S/o Late Magaylal Saini, Residing At Near
Jyotiraw Phoolay Circle, Manu Marg, Alwar.
16. Chiranji Lal S/o Late Magaylal Saini, Residing At Near
Jyotiraw Phoolay Circle, Manu Marg, Alwar.
(Downloaded on 11/11/2023 at 07:51:25 PM)
[2023:RJ-JP:21246] (2 of 4) [CW-4540/2019]
17. Brijmohan S/o Late Magaylal Saini, Residing At Near
Jyotiraw Phoolay Circle, Manu Marg, Alwar.
18. Smt. Radha W/o Namalum D/o Late Magay Sal Saini, R/o
Alwar, At Present Residing At Near Jyotiraw Phoolay
Circle, Manu Marg, Alwar.
19. Smt. Gomti Devi D/o Late Magay Lal W/o Namalum, R/o
Alwar, At Present Residing At Near Jyotiraw Phoolay
Circle, Manu Marg, Alwar.
20. Smt. Dalo W/o Namalum D/o Late Magaylal Saini, R/o
Phirojpur Jhirka (Hariyana), At Present Residing At Near
Jyotiraw Phoolay Circle, Manu Marg, Alwar.
21. Smt. Laxo W/o Namalum S/o Late Magay Lal Saini, R/o
Village Ramgarh District Alwar, At Present Residing At
Near Jyotiraw Phoolay Circle, Manu Marg, Alwar.
22. Smt. Mamoli W/o Namalum D/o Magaylal Saini, R/o
Bharatpur, At Present Residing At Near Jyotiraw Phoolay
Circle, Manu Marg, Alwar.
23. Bhawani Bax S/o Baluram, (Deceased)
24. Hukumchand S/o Late Bhawanibax Saini, R/o Ambadker
Nagar, Alwar
25. Rajendra Saini S/o Late Bhawani Bax Saini, At Present
Resident Of Mohalla Nayabas Chouraha Ke Pass, Oppostie
Of Forest Office, Alwar.
26. Phoolchand S/o Late Bhawani Bax Saini, At Present
Resident Of Mohalla Nayabas Chouraha Ke Pass, Oppostie
Of Forest Office, Alwar.
27. Ramprasad S/o Late Bhawani Bax Saini, At Present
Resident Of Mohalla Nayabas Chouraha Ke Pass, Opposite
Of Forest Office, Alwar.
28. Ramcharan S/o Late Bhawani Bax Saini, At Present
Resident Of Mohalla Nayabas Chouraha Ke Pass, Opposite
Of Forest Office, Alwar.
29. Smt. Lalta W/o Late Bhawani Bax Saini, Mehatab Singh
Nehora, Alwar. At Present Resident Of Mohalla Nayabas
Chouraha Ke Pass, Opposite Of Forest Office, Alwar.
30. Smt. Babu W/o Namalum D/o Bhawani Bax Saini, Moti
Dogri, Jaipur. At Present Resident Of Mohalla Nayabas
Chouraha Ke Pass, Opposite Of Forest Office, Alwar.
31. Smt. Santi D/o Namalum D/o Bhawani Bax Saini, R/o
Bharatpur, Rajasthan. At Present Resident Of Mohalla
Nayabas Chouraha Ke Pass, Opposite Of Forest Office,
Alwar.
32. Smt. Saroj W/o Namalum D/o Late Bhawani Bax Saini,
R/o At Present Resident Of Mohalla Nayabas Chouraha Ke
Pass, Opposite Of Forest Office, Alwar.
33. Radhakishan S/o Baluram, (Deceased)
34. Smt. Lali W/o Radhakishan Saini, Resident At Sahaji Ka
(Downloaded on 11/11/2023 at 07:51:25 PM)
[2023:RJ-JP:21246] (3 of 4) [CW-4540/2019]
Kuwa, Manu Marg, Housing Board, Alwar.
35. Hariprasad S/o Late Radhakishan Saini, Resident At
Sahaji Ka Kuwa, Manu Marg, Housing Board, Alwar.
36. Nando D/o Late Radhakishan Saini, R/o Alwar. At Present
Resident At Sahaji Ka Kuwa, Manu Marg, Housing Board,
Alwar.
37. Smt. Manohari D/o Late Radhakishan W/o Namalaum,
R/o Roopbass Alwar. At Present Resident At Sahaji Ka
Kuwa, Manu Marg, Housing Board, Alwar.
38. Smt. Dhomi D/o Late Radhakishan, R/o Delhi. At Present
Resident Sahaji Ka Kuwa, Manu Marg, Housing Board,
Alwar.
39. Smt. Pacha D/o Late Radhakishan W/o Namalum, R/o
Roopbass, Alwar. At Present Resident Sahaji Ka Kuwa,
Manu Marg, Housing Board, Alwar.
40. Smt. Vidya Devi D/o Late Radhakisan W/o Namalum, R/o
Village Bansore District Alwar. At Present Resident Sahaji
Ka Kuwa, Manu Marg, Housing Board, Alwar.
41. Smt. Mirhi D/o Late Radhakishan By Caste Saini W/o
Namalum, R/o Village Kotkasim District Alwar. At Present
Resident Sahaji Ka Kuwa, Manu Marg, Housing Board,
Alwar.
----Respondents
For Petitioner(s) : Mr. V.P. Singh for Mr. Mohit Gupta
For Respondent(s) : Mr. Vipul Jain
Mr. Ravindra Singh Nathawat
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
06/09/2023
Counsel for the petitioner submits that the present writ
petition has become infructuous.
In view of the statements made by counsel for the petitioner,
the present writ petition is dismissed as having become
infructuous.
[2023:RJ-JP:21246] (4 of 4) [CW-4540/2019]
Since the main petition has been dismissed, the stay
application and all other pending application/s, if any, also stands
dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /166
Powered by TCPDF (www.tcpdf.org)
