Ranjeet Singh Thr Lrs vs Bhanvar Lal And Ors ...
2023 Latest Caselaw 4607 Raj/2

                                   [2023:RJ-JP:21028]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                 S.B. Civil Contempt Petition No. 1052/2017

                                                                           In

                                                    S.B. Civil Writ Petition No.15805/2013

                                   Ranjeet Singh S/o Shri Jayendra Singh Now Deceased Through
                                   His Lrs-
                                   1.Smt. Shiv Kumari W/o Lt. Sh. Ranjeet Singh
                                   2.Smt. Mamta Kanwar D/o Sh. Ranjeet Singh
                                   3.Smt. Aradhna Rathore D/o Sh. Ranjeet Singh
                                   4.Shri Puru Singh S/o Sh. Ranjeet Singh
                                   All are R/o Sarthal House, Nayapur, Kota (Raj.)
                                                                                                     ----Petitioner
                                                                        Versus
                                   Bhanvar Lal S/o Shri Ramkalyan, Aged about 78 years, New
                                   Light Dry Cleaners, Sarthal House, Nayapur, Kota
                                                                                      ----Respondent-Contemnor

For Petitioner(s) : Mr. Ravi Chirania For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

05/09/2023

Learned counsel for the petitioners wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/31

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