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Magana Ram S/O Sh. Bhura Ram vs Smt. Veenu Gupta ...
2023 Latest Caselaw 4603 Raj/2

Citation : 2023 Latest Caselaw 4603 Raj/2
Judgement Date : 5 September, 2023

Rajasthan High Court
Magana Ram S/O Sh. Bhura Ram vs Smt. Veenu Gupta ... on 5 September, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:21033]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                 S.B. Civil Contempt Petition No. 2180/2018
                                                                              In
                                                        S.B. Civil Writ Petition No.4731/2018

                                   Magana Ram S/o Sh. Bhura Ram, Aged About 64 Years, R/o Vill.
                                   P.o. Jakhal Tehsil Nawalgarh Distt. Jhunjhunu (Raj)
                                                                                                           ----Petitioner
                                                                           Versus
                                   1.         Smt. Veenu Gupta, Additional Chief Secretary Cum
                                              Principal Secretary To The Department Of Medical And
                                              Health Services Govt. Of Raj. Govt. Secretariat Jan Path
                                              Jaipur (Raj)
                                   2.         Mr. V.k. Mathur Director Directorate Of Medical And Health
                                              Services, Govt. Of Raj. Behind Govt. Secretariat Jan Path
                                              Jaipur (Raj)
                                   3.         Mr Rakesh Sharma Director (Admn.), Directorate Of
                                              Medical And Health Services Govt. Of Raj. Behind Govt.
                                              Secretariat Jan Path Jaipur (Raj)
                                   4.         Dr. Subhash Kholiya The Chief Medical And Health Officer,
                                              Govt. Of Raj. District Jhunjhunu
                                   5.         The State Of Rajasthan, Throuhg Its Additional Chief
                                              Secretary Cum Principal Secretary To The Department Of
                                              Medical And Health Services Govt. Of Raj. Govt.
                                              Secretariat Jan Path Jaipur (Raj)
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Rohitashw Kajla For Respondent(s) : Dr. V.B. Sharma, AAG with Mr. Aman Bhargava

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

05/09/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/38

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