Thursday, 23, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Lallulal Yadav vs J D A And Ors (2023:Rj-Jp:20641)
2023 Latest Caselaw 4583 Raj/2

Citation : 2023 Latest Caselaw 4583 Raj/2
Judgement Date : 4 September, 2023

Rajasthan High Court
Lallulal Yadav vs J D A And Ors (2023:Rj-Jp:20641) on 4 September, 2023
Bench: Ganesh Ram Meena
[2023:RJ-JP:20641]

         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                     BENCH AT JAIPUR

                S.B. Civil Writ Petition No. 1845/2014

Lallulal Aheer yadav S/O Late Sh.Kishna ram yadav R/o Plot
no.63 J-Block Tagore Nagar, Ajmer Road Jaipur
                                                                           ----Petitioner
                                              Versus
      1. 1.   Jaipur    Development                Authority,      Ram    kishore   vyas
        Bhavan,        Jawahar          lal        Nehru    marg,       Jaipur    through
        Commissiner.
      2. Secretary, Jaipur Development Authority, Ram kishore vyas
        Bhavan, Jawahar lal Nehru marg, Jaipur.
      3. Dy. Commissioner, Jaipur Development Authority, Ram
        kishore marg, Jaipur. vyas Bhavan, Jawahar lal Nehru
      4. Mohari lal S/o Sh.Sujaram Yadav
      5. Gopi S/o Sh.Sujaram Yadav
      6. Kamal chand S/o Sh.Sujaram Yadav
      7. Ganesh S/o Sh.Sujaram Yadav
        All are R/O Village Heerapura, Tagore Nagar-J Block, Ajmer
        Road Jaipur.
                                                                        ----Respondents

For Petitioner(s) : Mr. Mitesh Sharma For Respondent(s) : Mr. R.A. Katta

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/09/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

[2023:RJ-JP:20641] (2 of 2) [CW-1845/2014]

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /176

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter