Dinesh Chand Sharma S/O Shri ... vs Shri Anand Sharma ...
2023 Latest Caselaw 4569 Raj/2

                                   [2023:RJ-JP:20746]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 1708/2018
                                                                        In
                                                     S.B. Civil Writ Petition No.1276/2016
                                    Dinesh Chand Sharma S/o Shri Omprakash Sharma, Aged About
                                    50 Years, R/o Vilalge Post Nangal Lat, Tehsil Todabhim, Dist-
                                    Karauli, Raj.
                                                                                                      ----Petitioner
                                                                         Versus
                                    1.         Shri Anand Sharma, Secretary, Department Of Ayurveda
                                               And Indian Medicine, Government of Rajasthan,
                                               Secretariat Jaipur
                                    2.         Shri Kundan Kumar, Joint Secretary Department Of
                                               Ayurveda And Indian Medicine, Secretariat Jaipur.
                                    3.         Smt. Snehlata Panwar, Director, Department Of Ayurveda,
                                               Ashok Marg, Mali Mohala, Ajmer, Rajasthan 305002
                                    4.         State Of Rajasthan Through Secretary, Department Of
                                               Ayurveda And Indian Medicine, Government Of Rajasthan,
                                               Secretariat, Jaipur.
                                                                                    ----Respondents/Contemnors

For Petitioner(s) : Mr. Kailash Choudhary For Respondent(s) : Mr. C.L. Saini, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 04/09/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition with liberty to assail the order dated 27.08.2018

passed by the respondents rejecting his representation by way of

an appropriate remedy available under the law.

The prayer is not opposed by the learned counsel for the

respondents.

In view thereof, this contempt petition is dismissed as

withdrawn with liberty as aforesaid.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/59

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