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Birdhi Chand C.T.(Band) No. 771 ... vs Mr. Praveen Gupta Principal ...
2023 Latest Caselaw 4568 Raj/2

Citation : 2023 Latest Caselaw 4568 Raj/2
Judgement Date : 4 September, 2023

Rajasthan High Court
Birdhi Chand C.T.(Band) No. 771 ... vs Mr. Praveen Gupta Principal ... on 4 September, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:20747]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 2074/2018
                                                                              In
                                                        S.B. Civil Writ Petition No.935/2018

                                    Birdhi Chand Constable (Band) No. 771 S/o Shri Ramkumar
                                    Barath, Aged About 38 Years, Working At Police Line Bhilwara
                                    Rajasthan Police Rajasthan
                                                                                                          ----Petitioner
                                                                          Versus
                                    1.         Mr. Praveen Gupta Principal Secretary Department Of
                                               Finance (Rules), Government of Rajasthan, Government
                                               Secretariat Jaipur
                                    2.         Mr. O.p. Galhotra Director General Of Police, Police
                                               Headquarter Lal Kothi Jaipur
                                    3.         Mr. Hemant Kumar Sharma Superintendent Of Police,
                                               Ajmer, Bhilwara
                                    4.         The State Of Rajasthan, Through Its Principal Secretary,
                                               Department Of Finance (Rules) Government Of Rajasthan,
                                               Government Secretariat, Jaipur
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Chetan Khandal for Mr. M.S. Raghav For Respondent(s) : Mr. Rajesh Maharshi, AAG with Mr. Udit Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

04/09/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/60

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