Krishna Jakhar D/O Shri Shankar ... vs Mr. Rajeshwar Singh, Principal ...
2023 Latest Caselaw 4567 Raj/2

                                   [2023:RJ-JP:20748]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 743/2019
                                                                               In
                                                        S.B. Civil Writ Petition No.1678/2018

                                    Krishna Jakhar D/o Shri Shankar Lal Jakhar, Aged About 33
                                    Years, R/o Dhani Bawaliyawali, Ward No. 3, Ringus Dist. Sikar
                                    (Raj)
                                                                                                        ----Petitioner
                                                                           Versus
                                    1.         Mr.  Rajeshwar      Singh, Principal Secretary, Rural
                                               Development And Panchayati Raj Department, Rajasthan
                                               Secretariat, Jaipur
                                    2.         The State Of Rajasthan Through Principal Secretary, Rural
                                               Development And Panchayati Raj Department, Rajasthan
                                               Secretariat, Jaipur
                                    3.         Mr. Ashutosh A.t.             Pednekar, Commissioner, Rural
                                               Development       And          Panchayati Raj   Department,
                                               Secretariat, Jaipur
                                    4.         Mr. Karan Singh Gothwal, Chief Executive Officer, Zila
                                               Parishad, Sikar
                                                                                      ----Respondents/Contemnors

For Petitioner(s) : Mr. Kushal Balwada for Mr. Naveen Dhuwan For Respondent(s) : Mr. S.S. Raghav, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

04/09/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/65

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