Mamta Devi W/O Late Sh. Tara Chand vs State Of Rajasthan ...
2023 Latest Caselaw 4565 Raj/2

                                   [2023:RJ-JP:20780]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 25/2021
                                                                       In
                                                   S.B. Civil Writ Petition No.21095/2018
                                    Mamta Devi W/o Late Sh. Tara Chand, Aged About 41 Years, R/o
                                    Sawai Gatore, Balaji Mohalla, Near Kanya Pathshala, Jagatpura
                                    Road, Jaipur (Raj.). At Present R/o House No. 35, Vaidyapuri
                                    Aamagarh, Delhi Bypass, Transport Nagar, Jaipur
                                                                                                    ----Petitioner
                                                                       Versus
                                    1.      State Of Rajasthan, Through Secretary, Department Of
                                            Forest, Government Secretariat, Jaipur.
                                    2.      Smt. Shreya Guha, Principal Secretary, Department Of
                                            Forest, Government Secretariat, Jaipur.
                                    3.      Smt. Shruti Sharma, Principal Chief Conservator Of
                                            Forest, (Hoff), Rajasthan, Aranya Bhawan, Jhalana
                                            Institutional Area, Jaipur.
                                    4.      Sh. Shravana Kumar Agarwal, Deputy Conservator Of
                                            Forest (Research), Grass Farm Nursery, Khatipura Road,
                                            Jaipur.
                                    5.      Sh. Rajpal Sharma, Regional Forest Officer, Vishwa Vaniki
                                            Vriksh Udyan, Jhalana Dungari, Jaipur
                                    6.      Sh. Sultan Singh, Director Pension And Pensioners
                                            Welfare Department, Jyoti Nagar, Jaipur, Rajasthan.
                                    7.      Hanuman Paliwal S/o Late Sh. Tarachand, aged about 21
                                            years, R/o Sawai Gatore, Balaji Mohalla, Near Kanya
                                            Pathshala, Jagatpura Road, Jaipur (Raj.)
                                                                                  ----Respondents/Contemnors

For Petitioner(s) : Mr. Rahul Kamwar For Respondent(s) : Mr. R.P. Singh, AAG with Mr. Jaivardhan Singh Shekhawat

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 04/09/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J Manish/255

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