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Jakaullah And Others vs Ramjan Khan And Others ...
2023 Latest Caselaw 4558 Raj/2

Citation : 2023 Latest Caselaw 4558 Raj/2
Judgement Date : 4 September, 2023

Rajasthan High Court
Jakaullah And Others vs Ramjan Khan And Others ... on 4 September, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:20751]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 46/2013

                                   1.Jakaullah S/o Samiullah, Resident of Bawadi Ka Bas, Near
                                   C.T.S. bus Stand, Sanganer, District, Jaipur (Raj.)
                                   2.Matiullah S/o Samiullah, Resident of Bawadi Ka Bas, Near
                                   C.T.S. Bus Stand, Sanganer, District Jaipur (Raj.)
                                   3.Alimullah S/o Samiullah, Resident of Bawadi Ka Bas, Near
                                   C.T.S. Bus Stand, Sanganer, District Jaipur (Raj.) (Since
                                   Deceased)
                                   4.Mehmooda Begum D/o Samiullah, Resident of Bawadi Ka Bas,
                                   Near C.T.S. Bus Stand, Sanganer, District Jaipur (Raj.) (Since
                                   Deceased)
                                                                                            ----Plaintiffs-Appellant
                                                                       Versus
                                   1.Ramjan Khan S/o Bhure Khan, Resident of Bawadi Ka Bas,
                                   Near C.T.S. Bus Stand, Sanganer, District Jaipur (Raj.)
                                   2.Mehmmoda W/o Kallu Khan, Resident of Bawadi Ka Bas, Near
                                   C.T.S. Bus Stand, Sanganer, District Jaipur (Raj.)
                                   3.Salim S/o Kallu Khan, Resident of Bawadi Ka Bas, Near C.T.S.
                                   Bus Stand, Sanganer, District Jaipur (Raj.)
                                   4.Nawab S/o Kallu Khan, Resident of Bawadi Ka Bas, Near C.T.S.
                                   Bus Stand, Sanganer, District Jaipur (Raj.)
                                   5.Moseen S/o Kallu Khan, Resident of Bawadi Ka Bas, Near
                                   C.T.S. Bus Stand, Sanganer, District Jaipur (Raj.)
                                                                                   ----Defendants-Respondents

For Appellant(s) : Mr. N.L. Verma For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

04/09/2023

For the reasons stated in the application (1/2023) filed by

the appellants seeking leave of this Court to withdraw the civil

second appeal, the same is allowed.

The civil second appeal is dismissed as withdrawn.

The pending application also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Sudha/91

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