Ram Kishore Kumawat vs Madan Lal Kumawat Ors ...
2023 Latest Caselaw 4556 Raj/2

[2023:RJ-JP:20646]

         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                     BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 19397/2012

Ram Kishore Kumawat S/o Late Shri Bhurji Kumawat, aged
about years, resident of Plot No.112, Vasundhara Colony, Tonk
Road, Jaipur
                                                                 ----Petitioner/Plaintiff
                                            Versus
      1. Madan Lal Kumawat S/o Late Shri Ramchandra Kumawat,
        aged about 52 years, resident of Plot No.16, Green Park
        Visthar, Nagal Jaisa Bohara Ward No.1, Dadi Ka Phatak,
        Jaipur at present residing at 99-B, Ganesh Nagar-A, Aamo
        ki Bagichi, In front of Kaushik School, Dadi Ka Phatak,
        Murlipura, Jaipur.
      2. Ramswaroop            Kumawat           S/o      Late          Shri     Ramchandra
        Kumawat, aged about 40 years, resident of House No.H-1,
        Kisan Marg, Madhuvan Colony, Tonk Phatak, Jaipur.
      3. Hari Narayan Kumawat S/o Late Shri Laudram Ji Kumawat,
        Kumawat, aged about 54 years, R/o D-37, Colony, Adarsh
        Nagar, Jaipur & F-8, Transport Nagar, Jaipur.
                                                         ......Respondent/Defendant

4. Additional District & Sessions Judge No.11, Jaipur Metropolitan, Jaipur.

----Respondent-performa

For Petitioner(s) : Mr. M.F. Baig For Respondent(s) : Mr. Sri Ram Yadav

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/09/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

[2023:RJ-JP:20646] (2 of 2) [CW-19397/2012]

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /283

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