Bhagwan Singh vs Ghanshyam Andors ...
2023 Latest Caselaw 4548 Raj/2

                                   [2023:RJ-JP:20654]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 10194/2015

                                   Bhagwan Singh S/o Chhagan Singh Aged 50 years, R/o Village
                                   Reni, Tehsil Rajgarh, Distt.Alwar.
                                                                                                ----Defendant/Petitioner
                                                                              Versus
                                         1. Ghanshyam S/o Shri Kalu rAm @ Kalyan Sahay R/o Reni
                                           (Alwar) Rajasthan.
                                         2. Murari Lal Shri Kalu Ram @ Kalyan Sahay R/o Reni (Alwar)
                                           Rajasthan.
                                         3. Executive Engineer, Irrigation Department, Rajgarh (Alwar)
                                         4. State    of    Rajasthan          through        District      Collector,    Alwar
                                           (Rajasthan).
                                                                                         ----Plaintiffs/ Non-petitioenrs


                                   For Petitioner(s)                :     Mr. Jai Prakash Gupta
                                   For Respondent(s)                :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/09/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /26

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