Phool Singh Andors vs Smt Birjo Devi Andors ...
2023 Latest Caselaw 4546 Raj/2

[2023:RJ-JP:20640]

          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 6556/2016

    1. Phool Singh S/o Nirasi Lal,
    2. Khushi Ram S/o Nirasi Lal
    3. Mohan Lal S/o Nirasi Lal
    4. Smt. Ramdei W/o Shri Ramdhan
       All R/o Ballabhgarh, Tehsil Weir, District Bharatpur Mahwa
       District Dausa
                                                       ----Petitioners/Plaintiffs
                                    Versus
    1. Smt. Birjo Devi W/o Indar
    2. Smt. Bhagwan Dei W/o Ram Singh
    3. Smt. Ramkali W/o Dhanna Lal
    4. Smt. Batasi W/o Jal Singh
       All R/o Balaji Ka Nangla Tehsil Mahwa District Dausa (Raj.)
    5. Lalaram S/o Shri Ramdayal, R/o Mahwa, Tehsil Manwa,
       District Dausa
    6. Karan Singh S/o Narayan, F Saindali, Tehsil Weir, District
       Bharatpu
    7. Smt. Gilasi W/o Ramkishore,
    8. Smt. Saroj W/o Sanjay Kumar
       both T/o Thekara, Tel Mahwa, District Dausa
    9. Smt. Seema Devi W/o Ravi Shankar, R/o Te Meena,
       Akabpur (Sarapada), Mahwa District Dausa
    10.       Smt. Keshar W/o Amar Singh, R/o Nawar, Tehsil Weir,
       District Bhara
    11.       Bhagwan Singh S/o Shri Kaluwaram, R/o Samaspur,
       District Dausa Tehsil Mahwa,
    12.       Jaisiram S/o Tulsiram, R/o Pahadi, Tehsil Mahwa,
       District Dausa
    13.       Kailash S/o Shri Kanhai, R/o Doroli, Tehsil Rajgarh,
       District Alwar
    14.       Nirasiram S/o Shri Gainda Ram, R/C Ballabhgarh,
       Tehsil District Bharatpur Weir,
    15.       Smt. Rajan W/o Shri Ramnaresh, R/o Gurjar, R/O
       Jaisinghpura, District Karauli Tehsil Todabhim,
    16.       Smt. Resham Devi S/o Shri Badan Singh, R/o Tajpur,
       Tehsil Weir, District Bharatpur
    17.       Nemi Chand S/o Khilari Ram
    18.       Rajendra S/o Khilari Ram


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                                    [2023:RJ-JP:20640]                   (2 of 2)                       [CW-6556/2016]


                                       19.       Vijay Singh S/o Khilari, R/o Nadi Ka Nangla, Tehsil
                                          Mahwa, District Dausa (Raj.)
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Ved Prakash Saini For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/09/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /133

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