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Municipal Corporation vs Shantilal (2023:Rj-Jd:36657)
2023 Latest Caselaw 8861 Raj

Citation : 2023 Latest Caselaw 8861 Raj
Judgement Date : 30 October, 2023

Rajasthan High Court - Jodhpur
Municipal Corporation vs Shantilal (2023:Rj-Jd:36657) on 30 October, 2023
Bench: Rekha Borana

[2023:RJ-JD:36657]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil First Appeal No. 113/2020

Municipal Corporation, Udaipur Through Commissioner, Municipal Corporation, Udaipur.

----Appellant Versus Shantilal S/o Shri Udai Lal Ji, B/c Regar, C/o Proprietor Shantilal Tyre Works, Shastri Circle, Udaipur (Raj.)

----Respondent

For Appellant(s) : Mr. Anurag Shukla

HON'BLE MS. JUSTICE REKHA BORANA

Judgment

30/10/2023

1. Learned counsel for the appellant seeks permission to

withdraw the present appeal.

2. In view of the submission made, the permission as prayed

for is granted.

3. Accordingly, the present appeal is dismissed as withdrawn.

4. Stay petition and all pending applications, if any, also stand

dismissed.

(REKHA BORANA),J

144-KashishS/-

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