Nisha vs Sandeep (2023:Rj-Jd:36565)
2023 Latest Caselaw 8855 Raj

[2023:RJ-JD:36565]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Transfer Appl. No. 224/2022

Nisha W/o Sandeep D/o Late Chandra Prakash, Aged About 30 Years, R/o Pataliya Ka Jaav, Krishi Vibhag Ke Piche, Sojat City Distrtict Pali, Rajasthan

----Petitioner Versus Sandeep S/o Shri Anand Kumar Bakoliya, R/o Geet Kunj, Bakoliya Colony, Masuda Road, Beawar District Ajmer, Rajasthan.

----Respondent

For Petitioner(s) : Mr. Pritam Joshi

HON'BLE MS. JUSTICE REKHA BORANA

Judgment

30/10/2023

1. Learned counsel for the petitioner seeks permission to

withdraw the present transfer petition.

2. In view of the submission made, the permission as prayed

for is granted.

3. Accordingly, the present transfer petition is dismissed as

withdrawn.

4. Stay petition and all pending applications, if any, also stand

dismissed.

(REKHA BORANA),J

824-KashishS/-

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