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Bhavna Kumari Nagar vs Mitesh Kumar (2023:Rj-Jd:36660)
2023 Latest Caselaw 8847 Raj

Citation : 2023 Latest Caselaw 8847 Raj
Judgement Date : 30 October, 2023

Rajasthan High Court - Jodhpur
Bhavna Kumari Nagar vs Mitesh Kumar (2023:Rj-Jd:36660) on 30 October, 2023
Bench: Rekha Borana

[2023:RJ-JD:36660]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Transfer Appl. No. 54/2023

Bhavna Kumari Nagar W/o Mitesh, Aged About 28 Years, D/o Narayanlalji, Caste Nagar, Resident Of Jain Dharamshala Gali, Teshil Barlooth, District Sirohi.

----Petitioner Versus Mitesh Kumar S/o Surendraji Nagar, Aged About 31 Years, By Caste Nagar, Resident Of Lal Pol Ke Bahar, Bapu Nagar Colony, Tehsil Jalore, District Jalore.

----Respondent

For Petitioner(s) : Mr. Amit Sharma for Mr. Rajesh Shah

HON'BLE MS. JUSTICE REKHA BORANA

Judgment

30/10/2023

1. Learned counsel for the petitioner submits that a

compromise has been entered into between the parties and

therefore, he seeks permission to withdraw the present transfer

petition.

2. In view of the submission made, the permission as prayed

for is granted.

3. Accordingly, the present transfer petition is dismissed as

withdrawn.

4. Stay petition and all pending applications, if any, also stand

dismissed.

(REKHA BORANA),J 828-KashishS/-

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