Citation : 2023 Latest Caselaw 8755 Raj
Judgement Date : 19 October, 2023
[2023:RJ-JD:35924]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 12677/2023
Nirma D/o Shri Ashok Kumar, Aged About 25 Years, R/o- Matola Chowk, Phalodi, Dist. Jodhpur.
----Petitioner Versus
1. State Of Rajasthan, Through Pp
2. Avinash Bohara S/o Govind, R/o- Boharo Ki Pole, Khadafalsa, Jodhpur City East.
----Respondents
For Petitioner(s) : Mr. Ratana Ram
For Respondent(s) : Mr. Gourav Singh, PP
HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT
Judgment
19/10/2023
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[2023:RJ-JD:35924] (2 of 2) [CRLMB-12677/2023]
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(YOGENDRA KUMAR PUROHIT),J
178-mayank/-
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