Kapil Surana vs State Of Rajasthan ...
2023 Latest Caselaw 8752 Raj

[2023:RJ-JD:36089]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 4787/2023

Kapil Surana S/o Sh. Mahendra Surana, Aged About 41 Years, 219, Main Road, Bhupalpura, Udaipur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Home Dept., Govt. Of Rajasthan, Jaipur.

2. Inspector General Of Police, Udaipur, Raj.

3. Superintendent Of Police, Dist. Udaipur, Raj.

4. Sho, P.s. Sukher, Dist. Udaipur, Raj.

----Respondents

For Petitioner(s) : Mr. Lakshya Singh Udawat For Respondent(s) : Mr. Mahipal Bishnoi, PP Mr. C.S. Kotwani Mr. Dungar Singh Chundawat, circle salumber 4787/23

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT Judgment 19/10/2023

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(YOGENDRA KUMAR PUROHIT),J 891-mayank/-

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