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A.C.T.O.A/E Raj.Circle Iii ... vs M/S Hindustan Zinc Ltd.Udaipur ...
2023 Latest Caselaw 8706 Raj

Citation : 2023 Latest Caselaw 8706 Raj
Judgement Date : 18 October, 2023

Rajasthan High Court - Jodhpur
A.C.T.O.A/E Raj.Circle Iii ... vs M/S Hindustan Zinc Ltd.Udaipur ... on 18 October, 2023
Bench: Madan Gopal Vyas

[2023:RJ-JD:35860]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Revision Petition No. 308/2006

A.c.t.o.a/e Raj.circle Iii Jaipur

----Petitioner Versus M/s Hindustan Zinc Ltd.udaipur

----Respondent

For Petitioner(s) : Mr. Surabh Suthar For Respondent(s) : Mr. Lalit Pareek

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

18/10/2023

Learned counsel for the respondent submits that the

controversy raised in the present revision petition is no more res

integra in view of the judgment of this Court delivered in the case

of Assistant Commissioner, Commercial Taxes, Anti Evasion Vs.

Rajasthan Textile Mills (SB Sales Tax Revision No.192/2011),

decided on 3.2.2014.

Learned counsel appearing for the petitioner is not in a

position to dispute the aforesaid facts.

In view of the above, the present revision petition is also

dismissed in terms of the aforesaid judgment.

(MADAN GOPAL VYAS),J 9-CPGoyal/-

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