Popat Lal vs State Of Rajasthan ...
2023 Latest Caselaw 8643 Raj

[2023:RJ-JD:35456-DB]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 747/2023

Popat Lal S/o Dhalaji, Aged About 42 Years, Dingoliya, P.s. Rewdar, Dist. Sirohi (Raj.). (At Present Confined In Central Jail Jodhpur)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Bajrang Singh For Respondent(s) : Mr. R.R. Chhaparwal, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE RAJENDRA PRAKASH SONI

Judgment / Order

17/10/2023

Learned counsel for the appellant-applicant does not want to

press this application for suspension of sentence at this stage.

Hence, the instant application for suspension of sentence is

dismissed as not pressed at this stage.

(RAJENDRA PRAKASH SONI),J (VIJAY BISHNOI),J

40-msrathore/-

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