Rajasthan High Court - Jodhpur
Bansur Nursing College vs The Rajasthan Nursing Council ... on 17 October, 2023
Bench: Pushpendra Singh Bhati
[2023:RJ-JD:35514]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 16616/2022
Bansur Nursing College, Bye Pass Road, Bansur, Alwar, Rajasthan
Through Its Secretary Ajay Kumar S/o Shri Ram Kumar, Aged
About 38 Years, Resident Of H.no. 24, Friends Colony, Lalkothi,
Jaipur.
----Petitioner
Versus
1. The Rajasthan Nursing Council, Jaipur Through Its
Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
2. The Rajasthan University Of Health Science, Through Its
Registrar, Kumbha Marg, Sector-18, Pratap Nagar, Tonk
Road, Jaipur.
3. Social Justice And Empowerment Department, Through
Its Director, G-3/1, Ambedkar Bhawan, Rajmahal
Residency Area, Jaipur.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
Connected With
S.B. Civil Writ Petition No. 16619/2022
Bansur Nursing College, Bye Pass Road, Bansur, Alwar, Rajasthan
Through Its Secretary Ajay Kumar S/o Shri Ram Kumar, Aged
About 38 Years, Resident Of H.no. 24, Friends Colony, Lalkothi,
Jaipur.
----Petitioner
Versus
1. The Rajasthan Nursing Council, Jaipur Through Its
Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
2. The Rajasthan University Of Health Science, Through Its
Registrar, Kumbha Marg, Sector-18, Pratap Nagar, Tonk
Road, Jaipur.
3. Social Justice And Empowerment Department, Through
Its Director, G-3/1, Ambedkar Bhawan, Rajmahal
Residency Area, Jaipur.
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4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Shreyansh Mardia
For Respondent(s) : Mr. A.K. Gaur, AAG
Dr. Mohit Singhvi
Mr. Sangram Singh
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order
17/10/2023
1. Learned counsel for the parties are in agreement that the
controversy involved in these cases are squarely covered by the
decision of a coordinate Bench of this Court at Jaipur Bench in a
bunch of writ petitions led by S.B. Civil Writ Petition
No.11841/2022 (Ganpati Keshyo Rai College of Nursing V/
s The State of Rajasthan & Ors.) and other connected matters
decided on 21.10.2022.
2. Learned counsel for the respondents submit that they will
check the eligibility of the petitioner's while keeping into
consideration the aforementioned judgment.
3. For the self same reasons, the present writ petitions are
disposed of in terms of the order passed by the Jaipur Bench of
this Court in the case of Ganpati Keshyo Rai College of Nursing
(Supra). However, the eligibility of the admission of the students
shall be reckoned keeping in view the last date of admission fixed
by the respondents and also orders passed by this Court, if
applicable.
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4. It is made clear that if any grievance remains, the petitioner
shall be at liberty to approach this Court again.
5. All pending applications, if any, also stand disposed of.
(DR.PUSHPENDRA SINGH BHATI), J.
676-677-Jitender
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