Mukhram vs State Of Rajasthan
2023 Latest Caselaw 8603 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 945/2023

Mukhram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rajiv Bishnoi For Respondent(s) : Mr. B.R. Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE RAJENDRA PRAKASH SONI

Judgment / Order

16/10/2023

Learned counsel for the appellant-applicant has submitted

that since an application for suspension of sentences has already

been filed along with the appeal, which is pending consideration,

he wants to withdraw the instant D.B. Criminal Misc Suspension of

Sentence Application (Appeal) No.945/2023.

In view of the above, the instant D.B. Criminal Misc

Suspension of Sentence Application (Appeal) No.945/2023 is

dismissed as withdrawn.

(RAJENDRA PRAKASH SONI),J (VIJAY BISHNOI),J

78-msrathore/-

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