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M/S. Garg Fertilizer Company vs Union Of India And Ors ...
2023 Latest Caselaw 7894 Raj

Citation : 2023 Latest Caselaw 7894 Raj
Judgement Date : 4 October, 2023

Rajasthan High Court - Jodhpur
M/S. Garg Fertilizer Company vs Union Of India And Ors ... on 4 October, 2023
Bench: Vijay Bishnoi, Yogendra Kumar Purohit

[2023:RJ-JD:32695-DB]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 6574/2018

M/s. Garg Fertilizer Company, 9-10 Udhyog Market, Near Shiv Chowk Sriganganagar Raj.. Through Its Proprietor Shri Subhash Garg S/o Shri Banarsi Das Aged 60 Years, R/o 378, Aggarsen Nagar, Sriganganagar Raj- 335001

----Petitioner Versus

1. Union Of India, Through Chief Commissioner, Cgst And Central Excise Jaipur Zone Jaipur.

2. Gst Council Secretariat, 5Th Floor, Tower Ii, Jeevan Bharti Building, Janpath Road, Connaught Place, New Delhi.

3. Superintendent, Cgst Range Xxxiii, First Floor, Central Revenue Building, Opposite Head Post Office, Sriganganagar Rajasthan.

----Respondents

For Petitioner(s) : Mr. Lalit Pareek For Respondent(s) : Mr. Rajvendra Sarswat

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment / Order

04/10/2023

Learned counsels for the parties have submitted that in view

of the subsequent developments, this writ petition has rendered

infructuous.

Hence, this writ petition is dismissed as having become

infructuous.

(YOGENDRA KUMAR PUROHIT),J (VIJAY BISHNOI),J

131-msrathore/-

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