Pankaj Sharma vs State Of Rajasthan ...
2023 Latest Caselaw 7819 Raj

[2023:RJ-JD:32353]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 14024/2023

Pankaj Sharma S/o Nawal Kishore Sharma, Aged About 40 Years, R/o Ward No. 29, Shastri Colony, Dantaamgarh, District Sikar.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Medical And Health (Group-III) Department, Government Of Rajasthan, Secretariat, Jaipur

2. The Joint Secretary, Medical And Health (Group-III) Department, Government Of Rajasthan, Secretariat, Jaipur

3. The Additional Director (Non-Gazetted), Medical And Health Services, Rajasthan, Tilak Marg, Swasthaya Bhawan, Jaipur.

4. The Director, State Health And Family Welfare Institution, Rajasthan, Jaipur.

----Respondents

For Petitioner(s) : Mr. Vijay Bishnoi For Respondent(s) : Mr. K.S. Rajpurohit, AAG

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

03/10/2023

Heard learned counsel for the parties.

Learned counsel for the parties are in agreement that the

controversy involved in the present case is squarely covered by a

judgment rendered in a bunch of writ petitions led by S.B. Civil

Writ Petition No.7868/2023 "Rahul Singh Chouhan & Ors.

Vs. State of Rajasthan & Ors." and other connected matters

[2023:RJ-JD:32353] (2 of 2) [CW-14024/2023]

decided on 20.09.2023, wherein the writ petitions have been

dismissed.

For the self same reasons, the present writ petition is also

dismissed.

(VINIT KUMAR MATHUR),J 65-/Vivek/-

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