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Branch Manager And Authorized ... vs Mohd. Yunus Agwan ...
2023 Latest Caselaw 6355 Raj/2

Citation : 2023 Latest Caselaw 6355 Raj/2
Judgement Date : 31 October, 2023

Rajasthan High Court
Branch Manager And Authorized ... vs Mohd. Yunus Agwan ... on 31 October, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:31944]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 243/2019

                                                                               In

                                                        S.B. Civil Writ Petition No.4503/2018

                                    Branch Manager And Authorized Officer, Bank Of Baroda, Branch
                                    At Narbada Bhawan, Station Road, Churu (Raj.)
                                                                                                        ----Petitioner
                                                                           Versus
                                    Mohd. Yunus Agwan, Proprietor, M/s A.J. Tractors, Bhaeri Road
                                    S/o Shri Abdul Majid Agwan, R/o Old Ward No. 13, And New
                                    Ward No. 15, Madina Colony, Ratangarh, Tehsil Churu District
                                    Churu (Raj.).
                                                                                         ----Respondent-Contemnor

For Petitioner(s) : Ms. Harshita Gupta for Mr. Ram Naresh Vijay For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

31/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/74

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