Rajveer Singh vs State Of Rajasthan Through Pp ...
2023 Latest Caselaw 6353 Raj/2

                                   [2023:RJ-JP:32043]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               2212/2015

                                   Rajveer Singh S/o Raghuveer Singh, R/o Village
                                   Karavarai, District Mathura, At Presently Village And
                                   Post Rahlau, Tehsil And District Aligarh, Up
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan Through P.p.
                                                                                        ----Respondent

For Petitioner(s) : Mr. Yogesh Singhal, Adv.

                                   For                      : Mr. Bhawani Shankar Sharma,
                                   Respondent(s)              P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

31/10/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /901

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