Hari Singh S/O Kamal Singh vs State Of Rajasthan ...
2023 Latest Caselaw 6352 Raj/2

                                   [2023:RJ-JP:32022]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               4005/2022

                                   Hari Singh S/o Kamal Singh, Aged About 75 Years,
                                   R/o Darapur Khurd, Police Station Chiksana, District
                                   Bharatpur.
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through P.p.
                                                                                        ----Respondent

For Petitioner(s) : Mr. Yogesh Chawla, Adv.

                                   For                      : Mr. Bhawani Shankar Sharma,
                                   Respondent(s)              P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

31/10/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /663

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