Rakshpal S/O Shri Mahaveer Prasad ... vs State Of Rajasthan ...
2023 Latest Caselaw 6351 Raj/2

                                   [2023:RJ-JP:32120]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               6878/2022

                                   Rakshpal S/o Shri Mahaveer Prasad Meena, R/o
                                   Rijani, Police Station Sadar Jhunjhunu, District
                                   Jhunjhunu.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through P.p.
                                   2.     The Director General Of Police, Rajasthan,
                                          Jaipur.
                                   3.     The       Superintendent            Of      Police,     District
                                          Jhunjhunu (Raj).
                                   4.     The Station House Officer, Police Station
                                          Sadar Jhunjhunu, District Jhunjhunu.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Subhash Sharma, Adv. For : Mr. Yashwant Kankhediya, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

31/10/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /669

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