Rahul Thalor S/O Mahaveer Prasad vs State Of Rajasthan ...
2023 Latest Caselaw 6343 Raj/2

                                   [2023:RJ-JP:32021]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous (Petition) No. 122/2023
                                   1.     Rahul Thalor S/o Mahaveer Prasad, Residing
                                          At Bagri, Laxmangarh, District Sikar.
                                   2.     Mahaveer Prasad S/o Danna Ram, Residing At
                                          Bagri, Laxmangarh, District Sikar.
                                   3.     Basanti Devi W/o Mahendra Prasad, Residing
                                          At Bagri, Laxmangarh, District Sikar.
                                   4.     Rajkala       W/o      Vikram,        Residing        At   Bagri,
                                          Laxmangarh, District Sikar.
                                                                                            ----Petitioners
                                                                   Versus
                                   1.     State Of Rajasthan, Through P.p.
                                   2.     Victim        W/o      Rahul        Thalor,        R/o     Bagri,
                                          Laxmangarh,            District       Sikar        (Rajasthan),
                                          Presently            Residing            At          Hamirpura,
                                          Laxmangarh, District Sikar (Rajasthan).
                                                                                        ----Respondents

For Petitioner(s) : Ms. Anushree Sharma, Adv.

                                   For                      : Mr. Bhawani Shankar Sharma,
                                   Respondent(s)              P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

31/10/2023

Learned counsel for petitioners prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /705

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