Prakash Chand Saini S/O Shri Suraj ... vs Shri Naresh Pal Gangwar ...
2023 Latest Caselaw 6332 Raj/2

                                   [2023:RJ-JP:31943]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 2601/2018
                                                                              In
                                                        S.B. Civil Writ Petition No.731/2018

                                    1.         Prakash Chand Saini S/o Shri Suraj Mal Saini, Aged About
                                               46 Years, R/o Dhani Khanyawali, Nayan, Shahpura,
                                               District Jaipur (Raj.).
                                    2.         Laxman Prasad Yadav S/o Baluram Yadav, Aged About 43
                                               Years, R/o Ward No. 05, Gopalpura Dhani, Naya Kua,
                                               Ajitgarh, Amarsar, District Sikar.
                                                                                                       ----Petitioners
                                                                          Versus
                                    1.         Shri Naresh Pal Gangwar, Principal Education Secretary,
                                               Government Secretariat, Jaipur.
                                    2.         Shri Shyam Singh Rajporohit (Ias), Director, Elementary
                                               Education, Rajasthan, Bikaner.
                                    3.         Shri Kuntal Vishoni, District Education Officer, Elementary
                                               Education, Jaipur.
                                    4.         Shri Alok Ranjan, Chief Executive Officer, Zila Parishad,
                                               Jaipur.
                                    5.         State Of Rajasthan, Through Principal                      Secretary,
                                               Education Department, Government Of                        Rajasthan,
                                               Secretariat, Jaipur.
                                                                                     ----Respondents-Contemnors

For Petitioner(s) : Mr. Sandeep Kalwaniya For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

31/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/73

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