Citation : 2023 Latest Caselaw 6312 Raj/2
Judgement Date : 30 October, 2023
[2023:RJ-JP:31569]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No.
3933/2015
Vijay Singh Gurjar Son Of Shri Laduram, Secretary-
Kisan Mazdur Grah Nirman Sahakari Samiti, Ltd. Ja,
R/o Village And Post Devan, Teshil Shahpura,
District Jaipur, At Present Opposite Tejaji Temple,
Jodla, Sikar Road, Jaipur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through P.p.
2. Director General Of Police, Rajasthan, Police
Head Quarter, Lal Kothi, Tonk Road, Jaipur.
3. Commissioner Of Police, Jaipur, Police
Commissionerate, Government Hostel, Jaipur,
Rajasthan.
4. S.h.o. Police Station Kho-Nagoriyan, Jaipur,
Rajasthan.
----Respondents
For Petitioner(s) : None For : Mr. Yashwant Kankhediya, P.P. Respondent(s)
HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order
30/10/2023
No one is present on behalf of the petitioner.
In view of above, the criminal misc. petition is
dismissed in default.
(UMA SHANKER VYAS),J
DANISH USMANI /841
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