Umed Singh vs State Of Rajasthan And Ors ...
2023 Latest Caselaw 6311 Raj/2

                                   [2023:RJ-JP:31572]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                                4498/2015

                                    Umed Singh S/o Shri Sheo Singh R/o Gram Badeen
                                    Post Hudla Tehsil Mahuwa District Dausa. (Raj.).
                                                                                            ----Petitioner
                                                                   Versus
                                    1. State Of Rajasthan through Public Prosecutor
                                    (Raj.).
                                    2. Superintendent of Police, District Dausa.
                                    3. SHO, Police Station Mahuwa, Distt. Dausa.
                                                                                      ----Respondents

For Petitioner(s) : None For : Mr. Yashwant Kankhediya, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

30/10/2023

No one is present on behalf of the petitioner.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /842

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