Moolo Lakhyani @ Moolchand S/O Sh. ... vs Smt. Jyoti Mankani W/O Late Sh. ...
2023 Latest Caselaw 6300 Raj/2

Citation : 2023 Latest Caselaw 6300 Raj/2
Judgement Date : 30 October, 2023

Rajasthan High Court

Moolo Lakhyani @ Moolchand S/O Sh. ... vs Smt. Jyoti Mankani W/O Late Sh. ... on 30 October, 2023

Bench: Mahendar Kumar Goyal

                                   [2023:RJ-JP:31538]

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                      S.B. Civil Second Appeal No. 239/2023

                                    Moolo Lakhyani @ Moolchand S/o Sh. Jhamatmal, Aged About 68
                                    Years,      R/o     409/25,       Opposite         Radha           Swami   Satsang,
                                    Bhagwanganj, Ajmer (Rajasthan).
                                                                                                 ----Appellant-Plaintiff
                                                                          Versus
                                    1.         Smt. Jyoti Mankani W/o Late Sh. Purushottam Mankani.,
                                               Resident Of Plot No. 18 Sant Kawarram Colony, Faysagar
                                               Road, Ajmer.
                                    2.         Amit   Mankani       W/o     Late      Sh.     Purushottm       Mankani,
                                               Resident Of Plot No. 18 Sant Kawarram Colony, Faysagar
                                               Road, Ajmer.
                                    3.         State Of Rajasthan, Through Collector.
                                    4.         Sub Registrar, Sub Registrar Office, Second Ajmer.
                                                                                      ----Respondents-Defendants

For Appellant(s) : Mr. Atul Saxena with Mr. Mitesh Sharma For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

30/10/2023

Learned counsel for the appellant wants to withdraw this civil

second appeal.

The civil second appeal is dismissed.

(MAHENDAR KUMAR GOYAL),J

Manish/47