Gayarsi Lal And Anr vs Shyam Sundar And Ors ...
2023 Latest Caselaw 6293 Raj/2

[2023:RJ-JP:31019]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 11550/2018

1.       Gayarsi Lal Son Of Late Shri Boduram
2.       Sitaram Son Of Late Shri Boduram, All Resident Of Ward
         No.    4,   Ringus,     Tehsil      Sri    Madhopur,       District   Sikar,
         Rajasthan.
                                                                     ----Petitioners
                                      Versus
1.       Shyam Sundar Son Of Durga Prasad
2.       Murari Lal Son Of Durga Prasad
3.       Boduram Son Of Durga Prasad
4.       Nawal Kishor Son Of Ramotar
5.       Pursotam Son Of Ramotar
6.       Mohni Devi Wife Of Ramotar
7.       Gugal Kishor Son Of Rameshwar
8.       Bagwati Devi Wife Shri Moolchand
9.       Sohan Lal Son Of Shri Moolchand
10.      Sushil Kumar Son Of Shri Moolchand
11.      Ashok Kumar Son Of Shri Moolchand, All Resident Of
         Ringus, Tehsil Sri Madhopur, District Sikar, Rajasthan.
12.      Executive Officer, Nagar Palika Ringus, District Sikar, Raj.
13.      Chairmen, Nagar Palika Ringus, District Sikar, Raj.
                                                                   ----Respondents

For Petitioner(s) : Mr. Sultan Singh Kuri For Respondent(s) : Mr. G.P. Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

20/10/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

[2023:RJ-JP:31019] (2 of 2) [CW-11550/2018]

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /26

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