Jugalkishore Balig D/O Shri ... vs Smt. Sushila Bai Balig W/O Chandra ...
2023 Latest Caselaw 6289 Raj/2

                                   [2023:RJ-JP:31212]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 16326/2019

                                   1.       Jugalkishore Balig D/o Shri Bajrang Lal, Aged About 41
                                            Years, R/o Kagadi Dewara Bundi, Tehsil And Dist. Bundi.
                                   2.       Rakesh Balig, R/o Kagadi Dewara Bundi, Tehsil And Dist.
                                            Bundi.
                                   3.       Mahesh Balig Pisaran S/o                Jugalkishore,     R/o   Kagadi
                                            Dewara Bundi, Tehsil And Dist. Bundi.
                                                                                                     ----Petitioners
                                                                       Versus
                                   Smt. Sushila Bai Balig W/o Chandra Prakesh, R/o Gurunanak
                                   Colony, Bundi.
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

20/10/2023

No one has put in appearance on behalf of the petitioners in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/42

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