Om Prakash Saini Son Of Shri ... vs Rameshwar Dayal Khandelwal Son Of ...
2023 Latest Caselaw 6287 Raj/2

                                   [2023:RJ-JP:31216]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14370/2020

                                   Om Prakash Saini Son Of Shri Jagdish Prasad Saini, Aged About
                                   30 Years, Resident Of Plot No A-11 Basant Vihar Tonk Road
                                   Jaipur (Raj)
                                                                                                               ----Petitioner
                                                                           Versus
                                   Rameshwar            Dayal    Khandelwal          Son       Of       Shri    Mohan    Lal
                                   Khandelwal, Aged About 53 Years, R/o Plot No 38-39 Shankar
                                   Vihar Gaitor Road Jawahar Circle Jaipur (Raj)
                                                                                                           ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Saurabh Jain

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

20/10/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/56

Powered by TCPDF (www.tcpdf.org)