Harfool And Anr vs State Of Rajasthan Through Pp ...
2023 Latest Caselaw 6286 Raj/2

                                   [2023:RJ-JP:30918]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               2993/2018

                                   1. Harfool Son of Shri Laxman Singh, aged about
                                   48 years, Resident of Narsinghpura N.H.8, Ajmer
                                   Road, Tehsil Sanganer, Police Station Bhankrota,
                                   Jaipur.
                                   2. Ramchandra Choudhary, Son of Shri Rudaram
                                   Choudhary, Resident of Narsinghpura N.H.8, Ajmer
                                   Road, Tehsil Sanganer, Police Station Bhankrota,
                                   Jaipur.
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan Through Pp
                                                                                        ----Respondent

For Petitioner(s) : Mr. Rajveer Singh, Adv. For : Mr. Laxman Meena, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

20/10/2023

Learned counsel for petitioners prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /731

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