Raj State Road Transport Cor And ... vs Jai Ram Jyotishi ...
2023 Latest Caselaw 6284 Raj/2

                                   [2023:RJ-JP:31323]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 289/2018

                                    1.      Rajasthan State Road Transport Corporation Through
                                            Managing Director, Parivahan Marg, Jaipur.
                                    2.      Chief       Manager,       Rajasthan          State        Road   Transport
                                            Corporation,       Jaipur      Depot,       Parivahan       Marg,   Chomu
                                            House, Jaipur.
                                                                                                         ----Appellants
                                                                          Versus
                                    Jai Ram Jyotishi S/o Shri Narain, R/o B-28, Gurjar Ghati, Atraya
                                    Farm, Ammer Road, Jaipur Rajasthan At Present Conductor,
                                    Rajasthan State Road Transport Corporation, Jaipur Depot.
                                                                                                        ----Respondent

For Appellant(s) : Mr. Rewal Mal For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

20/10/2023

Learned counsel for the appellants submits that this civil

second appeal is rendered infructuous on account of subsequent

development.

The civil second appeal is dismissed accordingly. Pending

application also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/105

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