Mahesh B Meena vs Surendra Singh Nathawat And Anr ...
2023 Latest Caselaw 6283 Raj/2

                                   [2023:RJ-JP:30991]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 7220/2017

                                   Mahesh B Meena S/o. Shri Samarth Lal Meena, Quarter No. 12,
                                   Uit, Opposite C-Square, Near Shiv Mandir, Shastri Nagar, Ajmer
                                   Raj.
                                                                                                          ----Petitioner
                                                                        Versus
                                   1.       Surendra Singh Nathawat S/o. Shri Jai Singh, By Caste
                                            Rajput, Quarter No. 08, Uit Housing Quarter, Shastri
                                            Nagar, Ajmer Raj.
                                   2.       Ajmer Development Authority Through Secretary, Ajmer
                                            Development Authority, Ajmer Raj.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Saransh Saini For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

20/10/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /12

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