Sandip @Banti Andors vs Satya Narain Khandelwal ...
2023 Latest Caselaw 6282 Raj/2

                                   [2023:RJ-JP:30992]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 16617/2017

                                   1.       Sandip @ Banti S/o Late Shri Sitaram
                                   2.       Ashish Son Of Late Shri Sitaram
                                   3.       Smt. Manorama Devi W/o Late Shri Sitaram, All R/o
                                            House No. 589/31, Ramlila Ka Bara, Nagra, Ajmer
                                                                                                     ----Petitioners
                                                                       Versus
                                   Satya Narain Khandelwal Son Of Late Shri Kajod Mal Khandelwal,
                                   Resident Of Gali No. 1, Gulab Bari, Ajmer
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Rajveer Gurjar for Mr. Veyankatesh Garg For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

20/10/2023

Counsel appearing for the petitioners submits that the

present writ petition has become infructuous.

In view of the statements made by counsel appearing for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /18

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